Oriental Insurance Co Ltd vs Smt. Lakshmi Jaiswal & Others
2011 Latest Caselaw 745 ALL

Citation : 2011 Latest Caselaw 745 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Oriental Insurance Co Ltd vs Smt. Lakshmi Jaiswal & Others on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1803 of 2005
 

 
Petitioner :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Lakshmi Jaiswal & Others
 
Petitioner Counsel :- Amaresh Sinha
 
Respondent Counsel :- R.L. Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This case is listed under Chapter XIII Rule 3.

We have seen the order dated 25.3.2011. The respondent has not filed paper book. They will not be permitted to refer any document or evidence without leave of the court.

Order Date :- 1.4.2011

Meenu

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