Brijesh Kumar @ Mama vs State Of U.P.
2011 Latest Caselaw 743 ALL

Citation : 2011 Latest Caselaw 743 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Brijesh Kumar @ Mama vs State Of U.P. on 1 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19811 of 2010
 

 
Petitioner :- Brijesh Kumar @ Mama
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.N. Yadav,R.C.Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble B.N. Shukla,J.

Co-accused Rohit Sharma alias Shanti and Nitin Sharma alias Banti have been allowed bail by Hon'ble Amar Saran, J.

Case is released.

Lay before Hon'ble the Chief Justice for nominating another Bench.

Order Date :- 1.4.2011

SU.

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