Citation : 2011 Latest Caselaw 742 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 45012 of 1999 Petitioner :- Daya Chandra Jain Respondent :- Jugmander Das Jain And Anr. Petitioner Counsel :- M.K. Gupta Hon'ble Rakesh Tiwari,J.
Rejoinder affidavit filed today, is taken on record.
Case is passed over for the day. Because it cannot be concluded today.
List this matter in the next cause list to enable the counsel for the petitioner to prepare the case.
Order Date :- 1.4.2011
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