Citation : 2011 Latest Caselaw 738 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 3800 of 2007 Petitioner :- Sushila Devi And Another Respondent :- Durga Prasad Rawat And Others Petitioner Counsel :- S.C. Tiwari Hon'ble Rakesh Tiwari,J.
Case is taken up in the revised list. Sri C.M. Rai, learned counsel for the respondents is present. The petition is dismissed for non prosecution.
Interim order, if any, stands vacated.
Order Date :- 1.4.2011
P
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