Rama Kant Shahi vs Shobh Nath, Director ...
2011 Latest Caselaw 1432 ALL

Citation : 2011 Latest Caselaw 1432 ALL
Judgement Date : 29 April, 2011

Allahabad High Court

Rama Kant Shahi vs Shobh Nath, Director ... on 29 April, 2011

Bench: Sanjay Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Civil Misc. (Withdrawal) Application No.117456 of 2011
 
IN
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1322 of 2011
 

 
Petitioner :- Rama Kant Shahi
 
Respondent :- Shobh Nath, Director (Paramedical) M.H.S. Lucknow & Another
 
Petitioner Counsel :- Vivek Saran
 
Respondent Counsel :- Sc
 

 
Hon'ble Sanjay Misra,J.

Sri S.S.Pandey, Advocate holding brief of Sri Vivek Saran, learned counsel for the applicant presses this application to withdraw the contempt petition.

The application is allowed.

The contempt petition is accordingly dismissed as withdrawn. The notices issued are hereby discharged.

Order Date :- 29.4.2011

Download the LatestLaws.com Mobile App