Citation : 2011 Latest Caselaw 1414 ALL
Judgement Date : 28 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 34961 of 2009 Petitioner :- Bhoopendra Nath Singh Respondent :- Madan Chand Joshi And Others Petitioner Counsel :- R.S. Maurya,Devendra Pratap Singh,V.K.S. Chaudhary Hon'ble Rajes Kumar,J.
Counter affidavit has not been filed till date.
List in the week commencing 11.7.2011. Meanwhile, the respondents may file counter affidavit. Interim order already granted shall continue till then.
Order Date :- 28.4.2011
OP
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