Citation : 2011 Latest Caselaw 1404 ALL
Judgement Date : 28 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 426 of 2010 Petitioner :- Smt. Suman Rajbhar Respondent :- State Of U.P. & Others Petitioner Counsel :- Daya Shanker Hon'ble Rajes Kumar,J.
Sri P.K. Tiwari, Advocate has filed his Vakalatnama on behalf of the respondents. He prays for and is granted two weeks time to file counter affidavit.
List in the week commencing 16.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 28.4.2011
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!