Smt. Renu Bharti vs State Of U.P. And Others
2011 Latest Caselaw 1395 ALL

Citation : 2011 Latest Caselaw 1395 ALL
Judgement Date : 27 April, 2011

Allahabad High Court

Smt. Renu Bharti vs State Of U.P. And Others on 27 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 20795 of 2011
 

 
Petitioner :- Smt. Renu Bharti
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gopal Krishna Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In the order dated 08.04.2011 wherever word "Karyakartri" occurs, same be deleted and in its place same be read as "Sahayika".

Order Date :- 27.4.2011

SRY

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