Munna Lal And Others vs State Of U.P. And Others
2011 Latest Caselaw 1391 ALL

Citation : 2011 Latest Caselaw 1391 ALL
Judgement Date : 27 April, 2011

Allahabad High Court

Munna Lal And Others vs State Of U.P. And Others on 27 April, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 74613 of 2005
 

 
Petitioner :- Munna Lal And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Subodh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Learned Standing Counsel states that in spite of his best efforts he could not seek instructions in the matter and it appears that the opposite parties are not interested in assisting the Court and furnishing the proper information.

List this petition on 26.4.2011 and in case instructions are not received by the next date of listing, the concerned Secretary will appear before this Court on 02.05.2011.

Order Date :- 27.4.2011

BLY

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