Vashisth Muni Shukla vs Smt. Niraj Tripathi And Others
2011 Latest Caselaw 1390 ALL

Citation : 2011 Latest Caselaw 1390 ALL
Judgement Date : 27 April, 2011

Allahabad High Court

Vashisth Muni Shukla vs Smt. Niraj Tripathi And Others on 27 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 24371 of 2011
 

 
Petitioner :- Vashisth Muni Shukla
 
Respondent :- Smt. Niraj Tripathi And Others
 
Petitioner Counsel :- S.K. Tiwari
 
Respondent Counsel :- B.N. Pandey
 

 
Hon'ble Rajes Kumar,J.

Sri B.N. Pandey, Advocate appears on behalf of respondent no. 1. Issue notice to respondent nos. 2, 3 & 4 returnable at an early date. The petitioner may take steps to serve the respondents within 10 days.

List in the week commencing 4.11.2011.

Order Date :- 27.4.2011

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