Rajni vs State Of U.P. Through Its ...
2011 Latest Caselaw 1380 ALL

Citation : 2011 Latest Caselaw 1380 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Rajni vs State Of U.P. Through Its ... on 26 April, 2011

Bench: Rajiv Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 2360 of 2011
 

 
Petitioner :- Rajni
 
Respondent :- State Of U.P. Through Its Secy.Higher Edu.Lucknow
 
Petitioner Counsel :- K.K.Chaturvedi
 
Respondent Counsel :- C.S.C.,S.P.Shukla,Shishir Jain
 

 
Hon'ble Rajiv Sharma,J.

Dismissed vide order of date passed on separate sheets, contained in Writ Petition No. 2143 (MS) of 2011.

Order Date :- 26.4.2011

lakshman

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