Citation : 2011 Latest Caselaw 1379 ALL
Judgement Date : 26 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 64921 of 2010 Petitioner :- Smt. Malika Jahan Ara Begum Respondent :- Abdul Rahim Khan (Now Dead) And Others Petitioner Counsel :- Ramendra Asthana Respondent Counsel :- V.K. Dixit Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011
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