Citation : 2011 Latest Caselaw 1372 ALL
Judgement Date : 26 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 19890 of 2008 Petitioner :- Aanesha Begum And Another Respondent :- Mohd. Iqbal And Others Petitioner Counsel :- Satish Mandhyan Respondent Counsel :- Rahul Sahai Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011
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