Citation : 2011 Latest Caselaw 1371 ALL
Judgement Date : 26 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 31093 of 2010 Petitioner :- Dr. K. C. Gangwar Respondent :- David Jacob Petitioner Counsel :- R. K. Mishra Respondent Counsel :- Kshitij Shailendra Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011
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