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Raj Bala (Smt) vs Executive Officer, Nagar Palika ...
2011 Latest Caselaw 1370 ALL

Citation : 2011 Latest Caselaw 1370 ALL
Judgement Date : 26 April, 2011

Allahabad High Court
Raj Bala (Smt) vs Executive Officer, Nagar Palika ... on 26 April, 2011
Bench: D.S.R. Varma, Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 54098 of 2002
 

 
Petitioner :- Raj Bala (Smt)
 
Respondent :- Executive Officer, Nagar Palika Parishad & Others
 
Petitioner Counsel :- Ashwani Kumar Mishra
 
Respondent Counsel :- S.C.,Prem Chandra
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Abhinava Upadhya,J.

Cases of  Sri Prem Chandra are adjourned upto  20-5-2011.

List after adjournment.

Order Date :- 26.4.2011

skv

 

 

 
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