Citation : 2011 Latest Caselaw 1369 ALL
Judgement Date : 26 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 2555 of 2010 Petitioner :- Shakeel Ahmad Respondent :- Khwaza Mohd. Anas & Another Petitioner Counsel :- A.P. Paul,B.B. Paul Respondent Counsel :- Manoj Kumar Sharma Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011
P
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