Citation : 2011 Latest Caselaw 1368 ALL
Judgement Date : 26 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 22181 of 2009 Petitioner :- Smt. Roopwati Respondent :- Gyanesh Kumar Gupta & Others Petitioner Counsel :- S.M. Dayal,Rajesh Chandra Gupta Respondent Counsel :- Manish Tandon,Ashok Srivastava Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011
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