Citation : 2011 Latest Caselaw 1363 ALL
Judgement Date : 26 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 8392 of 2011 Petitioner :- Nand Kishor Verma Respondent :- Shri Krishna Verma Petitioner Counsel :- Satish Mandhyan Respondent Counsel :- Pradeep Kumar,Praveen Kumar Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011
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