Punnoo vs Budhiram (Deceased) And Others
2011 Latest Caselaw 1362 ALL

Citation : 2011 Latest Caselaw 1362 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Punnoo vs Budhiram (Deceased) And Others on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 71210 of 2010
 

 
Petitioner :- Punnoo
 
Respondent :- Budhiram (Deceased) And Others
 
Petitioner Counsel :- Ashok Kumar Rai,Ravindra Nath Rai
 
Respondent Counsel :- Brijesh Chandra Naik
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

Download the LatestLaws.com Mobile App