Shyam Sunder Gupta vs District Judge, Bulandshahar And ...
2011 Latest Caselaw 1360 ALL

Citation : 2011 Latest Caselaw 1360 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Shyam Sunder Gupta vs District Judge, Bulandshahar And ... on 26 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 24206 of 2011
 

 
Petitioner :- Shyam Sunder Gupta
 
Respondent :- District Judge, Bulandshahar And Others
 
Petitioner Counsel :- Vinod Sinha,Mahesh Sharma
 
Respondent Counsel :- P.K. Shukla
 

 
Hon'ble Rajes Kumar,J.

By means of the present writ petition the petitioner is challenging the order of the Superintendent Engineer, Vidyut Vitran Mandal, Amroha (J.P. Nagar) dated 9.11.2009. The matter is not arising from the suit and therefore, it is not cognizable by this Bench.

Put up on Monday i.e. on 2.5.2011 as fresh before the appropriate Bench.

Order Date :- 26.4.2011

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