Prem Chand Jain vs Smt. Indra Devi
2011 Latest Caselaw 1351 ALL

Citation : 2011 Latest Caselaw 1351 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Prem Chand Jain vs Smt. Indra Devi on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 18986 of 2009
 

 
Petitioner :- Prem Chand Jain
 
Respondent :- Smt. Indra Devi
 
Petitioner Counsel :- Amitabh Agarwal,Pramod Kumar Jain
 
Respondent Counsel :- Komal Mehrotra
 

 
Hon'ble Rakesh Tiwari,J.

Sri Komal Mehrotra, learned counsel for the respondents prays for and is granted ten days and no more time for filing supplement counter affidavit,

List this matter thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.4.2011

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