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Prashant Agarwal vs City Magistrate/Rent Control & ...
2011 Latest Caselaw 1345 ALL

Citation : 2011 Latest Caselaw 1345 ALL
Judgement Date : 25 April, 2011

Allahabad High Court
Prashant Agarwal vs City Magistrate/Rent Control & ... on 25 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 3356 of 2005
 

 
Petitioner :- Prashant Agarwal
 
Respondent :- City Magistrate/Rent Control & Eviction Officer And Another
 
Petitioner Counsel :- Km. Rama Goel
 
Respondent Counsel :- C.S.C.,K. Mehorta
 

 
Hon'ble Rakesh Tiwari,J.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.4.2011

P

 

 

 
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