Manaswi Tiwari vs Krishna Kumar & Others
2011 Latest Caselaw 1344 ALL

Citation : 2011 Latest Caselaw 1344 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Manaswi Tiwari vs Krishna Kumar & Others on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 9046 of 2010
 

 
Petitioner :- Manaswi Tiwari
 
Respondent :- Krishna Kumar & Others
 
Petitioner Counsel :- Amit Saxena
 
Respondent Counsel :- H.M. Srivastava,Meeraj Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.4.2011

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