Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Habib vs Haji Ali Mohammad
2011 Latest Caselaw 1343 ALL

Citation : 2011 Latest Caselaw 1343 ALL
Judgement Date : 25 April, 2011

Allahabad High Court
Habib vs Haji Ali Mohammad on 25 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 75824 of 2010
 

 
Petitioner :- Habib
 
Respondent :- Haji Ali Mohammad
 
Petitioner Counsel :- Rajesh Gupta
 
Respondent Counsel :- M. I. Khan
 

 
Hon'ble Rakesh Tiwari,J.

Case is passed over on the illness slip of Sri Isha Khan, learned counsel for the respondents.

List this matter after two weeks.

Order Date :- 25.4.2011

P

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter