Citation : 2011 Latest Caselaw 1342 ALL
Judgement Date : 25 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 68460 of 2010 Petitioner :- Beerbal Singh Respondent :- Surendra Singh Petitioner Counsel :- Ashok Bhatnagar Respondent Counsel :- K.K. Arora,Ramesh Pundir,Smt. Rekha Pundir Hon'ble Rakesh Tiwari,J.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 25.4.2011
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