Citation : 2011 Latest Caselaw 1336 ALL
Judgement Date : 25 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22781 of 2011 Petitioner :- Vijay Kumar @ Chhotu Respondent :- Surendra Kumar Petitioner Counsel :- K.P.S. Yadav Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The petitioner may take steps to serve the respondent within a week.
List in the week commencing 23.5.2011.
Order Date :- 25.4.2011
OP
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