Citation : 2011 Latest Caselaw 1335 ALL
Judgement Date : 25 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 14694 of 2011 Petitioner :- Vijay Raj Singh Respondent :- Bheesm Pal Singh Petitioner Counsel :- Bhanu Bhushan Jauhari Hon'ble Rakesh Tiwari,J.
Fresh steps for personal service be taken within a week.
Order Date :- 25.4.2011
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