Mukesh Kumar vs Sri Govind Parasad (Deceased) And ...
2011 Latest Caselaw 1333 ALL

Citation : 2011 Latest Caselaw 1333 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Mukesh Kumar vs Sri Govind Parasad (Deceased) And ... on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 63218 of 2007
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- Sri Govind Parasad (Deceased) And Others
 
Petitioner Counsel :- Amitabh Agarwal,Pramod Kumar Jain
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Heard learned counsel for the parties.

Cause shown is sufficient.

Application is allowed.

Delay in filing the substitution application is condoned.

Order Date :- 25.4.2011

Hon'ble Rakesh Tiwari,J.

Issue notice to respondent no.2 returnable at an early date.

Order Date :- 25.4.2011

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