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Abdul Salam vs State Of U.P. And Others
2011 Latest Caselaw 1331 ALL

Citation : 2011 Latest Caselaw 1331 ALL
Judgement Date : 25 April, 2011

Allahabad High Court
Abdul Salam vs State Of U.P. And Others on 25 April, 2011
Bench: Satyendra Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 27834 of 2005
 

 
Petitioner :- Abdul Salam
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashok Malaviya
 
Respondent Counsel :- C.S.C.,C.K. Parekh
 

 
Hon'ble Satyendra Singh Chauhan,J.

List this petition on 04.05.2011, on which date Service Book of the petitioner shall be produced by the Sri C.K. Parikh, learned counsel for the respondents.

Order Date :- 25.4.2011

BLY

 

 

 
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