Smt. Son Devi & Another vs State Of U.P. Thru' Secy. Ministry ...
2011 Latest Caselaw 1326 ALL

Citation : 2011 Latest Caselaw 1326 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Smt. Son Devi & Another vs State Of U.P. Thru' Secy. Ministry ... on 25 April, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 23329 of 2005
 

 
Petitioner :- Smt. Son Devi & Another
 
Respondent :- State Of U.P. Thru' Secy. Ministry Of Home & Others
 
Petitioner Counsel :- T.N. Porwar,M.K.Tiwari
 
Respondent Counsel :- C.S.C.,Avinash
 

 
Hon'ble Satyendra Singh Chauhan,J.

List in the next cause list to enable the learned counsel for the petitioner to seek instructions in regard to the fact that what is the status of the husband of the petitioner as the petitioner has married during the pendency of the writ petition.

Order Date :- 25.4.2011

BLY

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