Rajpal Singh & Others vs State Of U.P.& Another
2011 Latest Caselaw 1315 ALL

Citation : 2011 Latest Caselaw 1315 ALL
Judgement Date : 22 April, 2011

Allahabad High Court

Rajpal Singh & Others vs State Of U.P.& Another on 22 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Civil Misc. Restoration Application No.156932 of 2002
 
IN
 
Case :- FIRST APPEAL DEFECTIVE No. - 1014 of 2001
 

 
Petitioner :- Rajpal Singh & Others
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- N.Lal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List revised.

No one is present on behalf of the appellants to press this restoration application.

The restoration application is dismissed for non prosecution.

Order Date :- 22.4.2011

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