Smt. Indira Devi vs Mahipal Singh And Another
2011 Latest Caselaw 1311 ALL

Citation : 2011 Latest Caselaw 1311 ALL
Judgement Date : 22 April, 2011

Allahabad High Court

Smt. Indira Devi vs Mahipal Singh And Another on 22 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 23548 of 2011
 

 
Petitioner :- Smt. Indira Devi
 
Respondent :- Mahipal Singh And Another
 
Petitioner Counsel :- Hari Om Yadav
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent no. 1 & 2, returnable at an early date. The petitioner may take steps to serve the respondent within 10 days.

List in the week commencing 23.5.2011.

Order Date :- 22.4.2011

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Smt. Indira Devi vs Mahipal Singh And Another
2011 Latest Caselaw 1311 ALL

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Smt. Indira Devi vs Mahipal Singh And Another2011 Latest Caselaw 1311 ALL

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Smt. Indira Devi vs Mahipal Singh And Another
2011 Latest Caselaw 1311 ALL