Citation : 2011 Latest Caselaw 1309 ALL
Judgement Date : 22 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 23426 of 2011 Petitioner :- Ahmad Hussain Respondent :- Sajjad Husain Petitioner Counsel :- R.K. Vaish Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The petitioner may take steps to serve the respondent within 10 days.
List in the week commencing 23.5.2011.
Order Date :- 22.4.2011
OP
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