Citation : 2011 Latest Caselaw 1291 ALL
Judgement Date : 21 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 17992 of 2011 Petitioner :- J.P. Khare Respondent :- State Of U.P. And Others Petitioner Counsel :- Arvind Srivastava Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up on Tuesday.
Order Date :- 21.4.2011
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