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Chaitannya Kumar Agarwal vs State Of U.P. And Others
2011 Latest Caselaw 1283 ALL

Citation : 2011 Latest Caselaw 1283 ALL
Judgement Date : 21 April, 2011

Allahabad High Court
Chaitannya Kumar Agarwal vs State Of U.P. And Others on 21 April, 2011
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 36041 of 2006
 

 
Petitioner :- Chaitannya Kumar Agarwal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar
 
Respondent Counsel :- C.S.C.,Prabhakar Singh,Ram Bhawan
 

 
Hon'ble Arun Tandon,J.

Dismissed.

For order, see order of date passed on separate sheets in Writ Petition No. 13404 of 2007.

Order Date :- 21.4.2011

Puspendra

 

 

 
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