Citation : 2011 Latest Caselaw 1281 ALL
Judgement Date : 21 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 184 of 2011 Petitioner :- Vinay Sharma Alias Vijay Sharma Respondent :- Dinesh Kumar Sharma And Anr. Petitioner Counsel :- Abhitab Kumar Tiwari Hon'ble Rajes Kumar,J.
Issue notice to the respondents, returnable at an early date. The applicant may take steps to serve the respondent by registered post.
List in the week commencing 23.5.2011.
Order Date :- 21.4.2011
OP
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