Naveen Kumar Gautam vs State Of U.P. And Others
2011 Latest Caselaw 1277 ALL

Citation : 2011 Latest Caselaw 1277 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Naveen Kumar Gautam vs State Of U.P. And Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 5258 of 2011
 

 
Petitioner :- Naveen Kumar Gautam
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vivek Mishra,V.C.Mishra
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded to respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 21.4.2011

SRY

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