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Smt. Preeti Srivastava vs Dr. Naveen Verma
2011 Latest Caselaw 1276 ALL

Citation : 2011 Latest Caselaw 1276 ALL
Judgement Date : 21 April, 2011

Allahabad High Court
Smt. Preeti Srivastava vs Dr. Naveen Verma on 21 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 182 of 2011
 

 
Petitioner :- Smt. Preeti Srivastava
 
Respondent :- Dr. Naveen Verma
 
Petitioner Counsel :- P.C. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 23.5.2011.

Till the next date of listing, the further proceeding in Case No. 207 of 2010, under Section 9 of the Hindu Marriage Act (Dr. Naveen Verma Vs. Smt. Preeti Srivastava) pending before the Family Court / Additional District Judge, IIIrd, Mirzapur shall remain stayed.

Order Date :- 21.4.2011

OP

 

 

 
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