Member Singh vs State Of U.P. & Others
2011 Latest Caselaw 1275 ALL

Citation : 2011 Latest Caselaw 1275 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Member Singh vs State Of U.P. & Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21725 of 2011
 

 
Petitioner :- Member Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on Monday.

Order Date :- 21.4.2011

SRY

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