Neetu Gupta vs Vineet Kumar Gupta
2011 Latest Caselaw 1274 ALL

Citation : 2011 Latest Caselaw 1274 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Neetu Gupta vs Vineet Kumar Gupta on 21 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 183 of 2011
 

 
Petitioner :- Neetu Gupta
 
Respondent :- Vineet Kumar Gupta
 
Petitioner Counsel :- Bhanu Prakash Singh
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 23.5.2011.

Till the next date of listing, the further proceeding in Misc. Application No. 83 of 2010 (Neetu Gupta Vs. Vineet Kumar Gupta), pending before the Civil Judge (Senior Division), Mirzapur shall remain stayed.

Order Date :- 21.4.2011

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