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Harish Kumar vs Smt. Chanchala
2011 Latest Caselaw 1261 ALL

Citation : 2011 Latest Caselaw 1261 ALL
Judgement Date : 20 April, 2011

Allahabad High Court
Harish Kumar vs Smt. Chanchala on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 198 of 2006
 

 
Petitioner :- Harish Kumar
 
Respondent :- Smt. Chanchala
 
Petitioner Counsel :- J.S. Tomar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on  application to condone the delay.

Order Date :- 20.4.2011

NS

 

 

 
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