Citation : 2011 Latest Caselaw 1256 ALL
Judgement Date : 20 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 51 of 2006 Petitioner :- Ravi Kumar Pandey Respondent :- Smt. Sudha Pandey Petitioner Counsel :- Jeevan Prakash Sharma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, case is passed over. He may file an application to serve the respondent by publication by the next date.
Order Date :- 20.4.2011
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