Raghunath And Others vs Hari Ram And Another
2011 Latest Caselaw 1255 ALL

Citation : 2011 Latest Caselaw 1255 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Raghunath And Others vs Hari Ram And Another on 20 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 30821 of 2010
 

 
Petitioner :- Raghunath And Others
 
Respondent :- Hari Ram And Another
 
Petitioner Counsel :- Anil Tiwari,Chandra Vijay Singh
 

 
Hon'ble Rajes Kumar,J.

A week's time is allowed to take steps.

Order Date :- 20.4.2011

Download the LatestLaws.com Mobile App