Citation : 2011 Latest Caselaw 1253 ALL
Judgement Date : 20 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 84 of 2011 Petitioner :- The Collector District Varanasi Respondent :- Rajkishore And Others Petitioner Counsel :- S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the appellant is permitted to correct the title of the applications and re-arrange the file.
Issue notice on application to condone the delay.
Order Date :- 20.4.2011
NS
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