Citation : 2011 Latest Caselaw 1244 ALL
Judgement Date : 20 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 68296 of 2010 Petitioner :- Ram Chandra Saroj Respondent :- Kallu And Others Petitioner Counsel :- Ravi Chandra Srivastava Hon'ble Rajes Kumar,J.
Two weeks time is allowed to take steps.
Order Date :- 20.4.2011
OP
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