Citation : 2011 Latest Caselaw 1239 ALL
Judgement Date : 20 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 75506 of 2005 Petitioner :- Anand Kumar Srivastava Respondent :- Punjab National Bank And Others Petitioner Counsel :- S.K. Mishra,Vikash Budhwar Respondent Counsel :- Tarun Varma Hon'ble Satyendra Singh Chauhan,J.
On the request of learned counsel for the respondents list on
28.4.2011 to enable him to produce the relevant record.
Order Date :- 20.4.2011
BLY
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