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Raju vs Smt. Urmila Devi
2011 Latest Caselaw 1236 ALL

Citation : 2011 Latest Caselaw 1236 ALL
Judgement Date : 20 April, 2011

Allahabad High Court
Raju vs Smt. Urmila Devi on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 80 of 2007
 

 
Petitioner :- Raju
 
Respondent :- Smt. Urmila Devi
 
Petitioner Counsel :- Vishnu Gupta
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

Admit.

Issue notice.

Appellant will take fresh steps to serve the respondent by registered post.

Order Date :- 20.4.2011

NS

 

 

 
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