Citation : 2011 Latest Caselaw 1230 ALL
Judgement Date : 20 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 845 of 2010 Petitioner :- Shivrani And Another Respondent :- Lavkush And Another Petitioner Counsel :- Chandra Shekhar Sharma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
Admit.
Issue notice.
Appellant will take fresh steps to serve the unrepresented respondents by registered post.
Order Date :- 20.4.2011
NS
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