Sri Ram Saran Das Inter College And ... vs State Of U.P. And Others
2011 Latest Caselaw 1227 ALL

Citation : 2011 Latest Caselaw 1227 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Sri Ram Saran Das Inter College And ... vs State Of U.P. And Others on 20 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 22582 of 2011
 

 
Petitioner :- Sri Ram Saran Das Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vashistha Tiwari
 
Respondent Counsel :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

It appears that a complaint has been filed by respondent no. 5 before respondent no. 3 to cancel the recognition of petitioners' institution. The matter is pending before respondent no. 3. The relief sought is for a direction to the respondent not to proceed for deciding the issue of recognition of the petitioners' institution during the pendency of original suit no. 80 of 2004.

The Court is of the view that the matter is not arising from the suit therefore it is not cognizable by this Bench.

Put up day after tomorrow i.e. on 22.4.2011 before the appropriate Bench as fresh.

Order Date :- 20.4.2011