M/S Gangotri Constructions vs State Of U.P. And Others
2011 Latest Caselaw 1220 ALL

Citation : 2011 Latest Caselaw 1220 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

M/S Gangotri Constructions vs State Of U.P. And Others on 19 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT TAX No. - 535 of 2011
 

 
Petitioner :- M/S Gangotri Constructions
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Akhilesh Kumar Singh
 
Respondent Counsel :- C.S.C.,Nagendra Nath
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Case is called out. No one is present.

List this case in the next cause list.

Order Date :- 19.4.2011

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